Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 8 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
PERIPHERALS LTD.) .....Petitioner
Through: Mr. Vineet Bhatia, Mr. Aamnaya
Mishra, Mr. Abhinav Sharde and Mr.
Keshav Garg, Advs.
versus
UNION OF INDIA AND ORS. .....Respondent
Through: Mr. Himanshu Pathak and Mr. Amit
Singh, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 08.04.2025
1. This hearing has been done through hybrid mode.
2. It is already 4:45 p.m. No time left.
3. List on 13th August, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 8, 2025 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 01:30:44