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Madhya Pradesh High Court

Ravindra Sood vs Neeraj Handa on 1 June, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 2250 of 2023 (RAVINDRA SOOD Vs NEERAJ HANDA) Dated : 01-06-2023 On the request of applicant's counsel, list on 05.06.2023.

(DEEPAK KUMAR AGARWAL) V. JUDGE Adnan Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 6/2/2023 11:07:39 AM