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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

(1)There shall be a Fund constituted in the name and style as "Tamil Nadu Agricultural Labourers - Farmers Social Security and Welfare Fund" under a scheme and all monies received from the sources as specified in sub-section (3) shall be credited to such Fund.