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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(4A) in The Kadi Sarva Vishwavidyalaya Act, 2007

(4A)[ The colleges and institutions specified in Schedule II, affiliated to and enjoying the privileges of the Gujarat Technological University or, as the case may be, the Hemchandracharya North Gujarat University immediately before the commencement of the Kadi Sarva Vishwavidyalaya (Amendment) Act, 2012 (Gujarat 3 of 2012), shall cease to be affiliated from teh Gujarat Technological University or, as the case may be, the Hemchandracharya North Gujarat University and shall be deemed to be withdrawn from such privileges from the date of the commencement of the Kadi Sarva Vishwavidyalaya (Amendment) Act, 2012 (Gujarat 3 of 2012), and shall be deemed to be admitted to the privileges of the University, and shall such colleges and institutions shall be the constituent colleges and institutions of the University.] [Inserted by Gujarat Act No. 3 of 2012, dated 15.3.2012.]