Supreme Court - Daily Orders
Prem Chand And Ors. vs The State Of Punjab Through The ... on 5 July, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.60 COURT NO.12 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8282/2013
(Arising out of impugned final judgment and order dated 02/08/2012
in LPA No. 699/2012 passed by the High Court Of Punjab & Haryana At
Chandigarh)
PREM CHAND AND ORS Petitioner(s)
VERSUS
STATE OF PUNJAB AND ANR. Respondent(s)
(with office report)
Date : 05/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Tushar Bakshi,Adv.
For Respondent(s) Mr. Sanchar Anand, AAG
Mr. Apoorv Singhal, Adv.
Mrs. Bhavna Gupta, Adv.
For Mr. Kuldip Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for, list the matter on a non-miscellaneous day.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.07.05 16:41:48 IST Reason: