Section 60 in Gujarat Minor Mineral Concession Rules, 2017
60. Mine Closure plan.
- Every mine shall have a mine closure plan which shall contain steps to be taken for reclamation, rehabilitation measures taken in respect of a mine or part thereof commencing from cessation of quarrying or processing operations in a mine / cluster or part thereof. The mine closure plan shall be of two types:(a)progressive mine closure plan; and(b)final mine closure plan.
