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[Cites 0, Cited by 0] [Section 96(3)] [Section 96] [Entire Act]

Bombay Presidency - Subsection

Section 96(3)(b) in Bombay Police Act, 1951

(b)in section 128, for the words "police station whether within or without the presidency-towns "the words and figures" section or any Police Officer authorised under section 127" shall be substituted.