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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(4)(o) in The Mental Healthcare Act, 2017

(o)the form and manner in which the Authority shall maintain in digital format a register of mental health establishments, the particulars of the certificate of registration so granted in a separate register to be maintained under section 71;