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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ea) in The National Co-Operative Development Corporation Act, 1962

(ea)[ "notified services" means any service which the Central Government may, by notification in the Official Gazette, declare to be notified services for the purposes of this Act] [Inserted by Act 45 of 2002(w.e.f. 14.8.2002) ]