Bombay High Court
M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 21 July, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
949-FA-103-2020+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 103 OF 2020
IRB Surat Dahisar Tollway Ltd Formerly known ...Appellant
as IRB Surat Dahisar Tollway Pvt Ltd
Versus
Vasantrai Harilal Gohil & Ors Respondents
WITH
FIRST APPEAL NO. 187 OF 2021
Vasantrai Harilal Gohil & Ors ...Appellant
Versus
IRB Infrastructure Developers Ltd & Ors Respondents
WITH
SHEPHALI
SANJAY
FIRST APPEAL NO. 1369 OF 2019
MORMARE
Digitally signed by
IRB Infrastructure Developers Ltd & Ors ...Appellants
SHEPHALI SANJAY
MORMARE
Date: 2022.07.22
Versus
10:15:09 +0530
Vasantrai Harilal Gohil & Ors Respondents
WITH
FIRST APPEAL NO. 148 OF 2020
Ganesh Nana Sakpal & Ors ...Appellants
Versus
Vasantrai Harilal Gohil & Ors Respondents
Page 1 of 2
21st July 2022
949-FA-103-2020+.DOC
Ms Gulnar Mistry, with Rishir Daulat & Siddharth Nunes, i/b TRD
Associates, for the Appellant in FA/1369/2019.
Ms Ankita Sharam, i/b YMK Legal, for the Appellants in
FA/103/2020.
Mr Yash Momaya, with Pariket Shah, for the Appellants in
FA/148/2020.
Ms Dimple Vora, i/b Markand Gandi & Co, for the Appellants in FA/
187/2021 and Respondents Nos. 1 and 2 in other FA.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 21st July 2022 PC:-
1. List the entire group on 6th September 2022 at 2.30 pm.
2. Previous orders, if any, to continue until the next date.
(Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 21st July 2022