Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 163 in Rajasthan District Board Account Rules 163. When demands have been posted in the Demand and Collection Register bills shall be prepared in the prescribed Form No. 28 and sent round to the Tax payers.Note. - See section 135 of the Act.
