Delhi High Court - Orders
Dr. Alka Goel vs Medical Council Of India & Ors on 27 September, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~32-36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10468/2015 & CM No.26265/2015
DR. ALKA GOEL ..... Petitioner
Through: Ms. Reena George with Mr. Ketan
Paul and Mr. Tishar, Advs
versus
MEDICAL COUNCIL OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Mr.Tarun Verma,
Ms.Puja Sarkar and Ms.Sumangla,
Advs. for MCI/R-1.
Mr.Praveen Khattar and Mr.Baip Das,
Advs. with Dr.Girish Tyagi,Registrar
for R-2
Mr. Sunil Sirohi, Adv. for R-3.
(33) W.P.(C) 11129/2015 & CM No.28815/2015
ANU NAYYAR ..... Petitioner
Through: Mr.Avijit Maini Tripathi, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Arun Bhardwaj, CGSC with
Mr.Nikhil Bhardwaj and Mr.Ashinav
Kaushik, Advs. for UOI.
Mr. T. Singhdev, Mr.Tarun Verma,
Ms.Puja Sarkar and Ms.Sumangla,
Advs. for MCI.
Mr.Praveen Khattar and Mr.Baip Das,
Advs. with Dr.Girish Tyagi,Registrar
for DMC.
Mr. Sunil Sirohi, Adv. for R-3.
(34) W.P.(C) 11707/2015 & CM No.31143/2015
DR. GAURAV BANSAL ..... Petitioner
Through: Mr.Anupam S. Sharma, Ms.Prachee
Satia, Mr.Prakash, Mr.Pankaj
Chaudhary and Mr.Apoorv Bansal,
Advs.
versus
DELHI MEDICAL COUNCIL & ORS ..... Respondents
Through: Mr. T. Singhdev, Mr.Tarun Verma,
Ms.Puja Sarkar and Ms.Sumangla,
Advs. for MCI/R-1.
Mr.Praveen Khattar and Mr.Baip Das,
Advs. with Dr.Girish Tyagi,Registrar
for DMC.
Mr. Sunil Sirohi, Adv. for R-3.
(35) W.P.(C) 11835/2015 & CM No.31444/2015
DR. RENU AGARWAL ..... Petitioner
Through: Mr.Anoop K. Kaushal, Adv.
versus
MEDICAL COUNCIL OF INDIA & ORS ..... Respondents
Through: Mr. T. Singhdev, Mr.Tarun Verma,
Ms.Puja Sarkar and Ms.Sumangla,
Advs. for MCI/R-1.
Mr.Praveen Khattar and Mr.Baip Das,
Advs. with Dr.Girish Tyagi,Registrar
for R-2
Mr. Sunil Sirohi, Adv. for R-3.
(36) W.P.(C) 12090/2015 & CM No.32132/2015
V.K. KOHLI ..... Petitioner
Through: Mr.Siddharth Singh, Adv.
versus
MEDICAL COUNCIL OF INDIA & ORS ..... Respondents
Through: Mr. T. Singhdev, Mr.Tarun Verma,
Ms.Puja Sarkar and Ms.Sumangla,
Advs. for MCI/R-1.
Mr.Praveen Khattar and Mr.Baip Das,
Advs. with Dr.Girish Tyagi,Registrar
for R-2
Mr. Sunil Sirohi, Adv. for R-3.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 27.09.2019 At joint request of the parties, relist on 24th March, 2020.
NAVIN CHAWLA, J SEPTEMBER 27, 2019/rv