Madhya Pradesh High Court
Municipal Corporation Jabalpur vs Ashok Pathak on 15 June, 2016
WA-247-2016 (MUNICIPAL CORPORATION JABALPUR Vs ASHOK PA THAK) 1 5-06-20
1 6 Parties through their counsel. List the matter on 22.06.2016, as prayed by learned counsel for the appellant.
(RAJ EN DRA MENON) (ANURAG SHRIVASTAVA) ACTING CHIEF JUSTICE JUDGE Rashid*