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Madhya Pradesh High Court

Municipal Corporation Jabalpur vs Ashok Pathak on 15 June, 2016

WA-247-2016

(MUNICIPAL CORPORATION JABALPUR Vs ASHOK PA THAK)
1 5-06-20

1 6 Parties through their counsel. List the matter on 22.06.2016, as prayed by learned counsel for the appellant.

(RAJ EN DRA MENON) (ANURAG SHRIVASTAVA) ACTING CHIEF JUSTICE JUDGE Rashid*