Himachal Pradesh High Court
Rajat Bhardwaj & Ors vs . State Of Hp. & Ors. on 27 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Rajat Bhardwaj & Ors Vs. State of HP. & Ors.
CWP No.6819 of 2022 .
27.09.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 to 3.
Mr. Bonit Prakash, Proxy Counsel for respondent No.4.
List on 29.09.2022 on the supplementary Board.
(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) September 27, 2022 Judge R.Atal ::: Downloaded on - 27/09/2022 20:06:20 :::CIS