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Himachal Pradesh High Court

Rajat Bhardwaj & Ors vs . State Of Hp. & Ors. on 27 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Rajat Bhardwaj & Ors Vs. State of HP. & Ors.

CWP No.6819 of 2022 .

27.09.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioners.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 to 3.

Mr. Bonit Prakash, Proxy Counsel for respondent No.4.

List on 29.09.2022 on the supplementary Board.

(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) September 27, 2022 Judge R.Atal ::: Downloaded on - 27/09/2022 20:06:20 :::CIS