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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3)(i) in Rajasthan Finance Act, 2008

(i)in cases of evasion or avoidance of cess, to the extent of double the amount of cess evaded or, as the case may be, avoided; and