Section 1(3) in Puducherry Limitation (Repeal of Local Laws) Act, 1994
(3)[ It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint.] [This Act came into force w.e.f 01.03.1995 vide Notification published in the EG Pt-II No.16 dated 28.02.1995.]
