Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176] [Entire Act] State of Haryana - Subsection Section 176(2) in The Haryana Motor Vehicles Rules, 1993 (2)A line for the purposes of this rule shall not be less than 50 millimetres in the width at any part and shall be either in white or yellow colour.
