Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 419] [Entire Act] Union of India - Subsection Section 419(1) in The Companies Act, 2013 (1)There shall be constituted such number of Benches of the Tribunal, as may, by notification, be specified by the Central Government.
