Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 631 in The General Rules (Civil), 1957 631. Register of apprentices. - A register of apprentices shall be maintained showing:(1)Date of entertainment.(2)Work on which employed.(3)Remarks (to be recorded annually) as to character and work.
