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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(r) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(r)"Primary Distribution Network" (PDN) means the distribution infrastructure owned by MGO for supplying electricity generated from the MRES to the consumers in the Micro- Grid area as per safety measures specified under Section 53 of the Act and technical standards in the implementation guidelines specified by CEA.