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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(5)(vi) in The Maharashtra Public Trusts Act, 1950

(vi)the amount of the average annual expenditure in connection with such public trust estimated on the expenditure incurred within the period to which the particulars under clause (v) relate,