Delhi High Court - Orders
Pawandeep Singh & Anr vs Gurdeep Singh Virdi on 11 January, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Vinod Goel
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 42/2018, C.M.24353/2018
PAWANDEEP SINGH & ANR ..... Appellants
Through: Mr.Puneet Parihar and Mr.Vivek
R.Mohanty, Advocates
versus
GURDEEP SINGH VIRDI ..... Respondent
Through: Mr.Dinesh Garg and Ms.Rachna Agrawal,
Advocates
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 11.01.2019 It is submitted that since the written statement was not filed, a decree for possession and mesne profits has been passed.
Some proposals have been exchanged during the course of hearing today. Counsel for the appellant wishes to seek instructions. List on 23.01.2019.
G.S.SISTANI, J VINOD GOEL, J JANUARY 11, 2019 rb /