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Delhi High Court - Orders

Pawandeep Singh & Anr vs Gurdeep Singh Virdi on 11 January, 2019

Author: G.S.Sistani

Bench: G.S.Sistani, Vinod Goel

$~14
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      RFA(OS) 42/2018, C.M.24353/2018
       PAWANDEEP SINGH & ANR                   ..... Appellants
                    Through: Mr.Puneet Parihar and Mr.Vivek
                             R.Mohanty, Advocates
                    versus

       GURDEEP SINGH VIRDI                              ..... Respondent
                    Through:           Mr.Dinesh Garg and Ms.Rachna Agrawal,
                                       Advocates
CORAM:
    HON'BLE MR. JUSTICE G.S.SISTANI
    HON'BLE MR. JUSTICE VINOD GOEL

                    ORDER

% 11.01.2019 It is submitted that since the written statement was not filed, a decree for possession and mesne profits has been passed.

Some proposals have been exchanged during the course of hearing today. Counsel for the appellant wishes to seek instructions. List on 23.01.2019.

G.S.SISTANI, J VINOD GOEL, J JANUARY 11, 2019 rb /