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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2)(i) in The Gujarat Electricity Duty Act, 1958

(i)[ by the Government of Gujarat (save in respect of premises used for residential purposes] [Clauses (i) and (ia) were substituted for the original clause (i) by Gujarat 20 of 1968, Section 3 (A) (1).];