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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(o) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(o)'person' includes an individual, a family unit, a trustee, a company, a firm, a society or an association of individuals, whether incorporated or not;