Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Chattisgarh - Subsection Section 84(1) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993 (1)The officer of the State Government duly authorized by the State Government in this behalf may, subject to such terms as may be prescribed, inspect the proceedings of a Panchayat.
