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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(i) in The West Bengal Panchayat Act, 1973

(i)has shown its incompetence to perform or has persistently made default in the performance of the duties imposed on it by or under this Act or any other law, or