Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 511(5)] [Section 511] [Entire Act]

Union of India - Subsection

Section 511(5)(a) in The Income Tax Act, 2025

(a)the international group has designated such entity to furnish the report as per sub-section (2) on behalf of all the constituent entities resident in India; and