Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 398(1)] [Section 398] [Entire Act]

NCT Delhi - Subsection

Section 398(1)(b) in The New Delhi Municipal Council Act, 1994

(b)fails to deliver efficient service to the public and generally in regard to the municipal administration, or