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Gauhati High Court

Mamata Chakraborty vs The State Of Assam And 5 Ors on 16 December, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                               Page No.# 1/2

GAHC010043372017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C) 6218/2017

             1:MAMATA CHAKRABORTY
             W/O- SRI JYOTISH CHAKRABORTY, HEAD MISTRESS OF SVB BIDYA
             MANDIR ME SCHOOL, P.O- SILCHAR- 788001, R/O- LANE NO.1, LINK ROAD,
             SILCHAR, P.O AND P.S- SILCHAR, DIST- CACHAR, ASSAM

             VERSUS

             1:THE STATE OF ASSAM AND 5 ORS
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
             EDUCATIONELEMENTARY DEPTT., ASSAM CIVIL SECRETARIAT, DISPUR,
             GHY- 06, ASSAM

Advocate for the Petitioner   : MR. S CHOUDHURY

Advocate for the Respondent :




                                    BEFORE
                     HON'BLE MR. JUSTICE N. KOTISWAR SINGH

                                           ORDER

16.12.2019 List the matter on 12.02.2020.

Interim order, if any, passed earlier shall continue.

Sd/- N. Kotiswar Singh JUDGE Page No.# 2/2 Comparing Assistant