Gauhati High Court
Mamata Chakraborty vs The State Of Assam And 5 Ors on 16 December, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/2
GAHC010043372017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6218/2017
1:MAMATA CHAKRABORTY
W/O- SRI JYOTISH CHAKRABORTY, HEAD MISTRESS OF SVB BIDYA
MANDIR ME SCHOOL, P.O- SILCHAR- 788001, R/O- LANE NO.1, LINK ROAD,
SILCHAR, P.O AND P.S- SILCHAR, DIST- CACHAR, ASSAM
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
EDUCATIONELEMENTARY DEPTT., ASSAM CIVIL SECRETARIAT, DISPUR,
GHY- 06, ASSAM
Advocate for the Petitioner : MR. S CHOUDHURY
Advocate for the Respondent :
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
16.12.2019 List the matter on 12.02.2020.
Interim order, if any, passed earlier shall continue.
Sd/- N. Kotiswar Singh JUDGE Page No.# 2/2 Comparing Assistant