Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in Cotton University Act, 2017 15. Additional Allowance to Pro-Vice-Chancellor. - The Pro-Vice-Chancellor shall be a member of all the statutory bodies. The Pro-Vice-Chancellor shall be entitled to an additional allowance of Rupees Five Thousand (Rs. 5,000) only per month during the tenure.
