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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(b) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(b)be accompanied by such fee not exceeding [twenty thousand rupees] [Substituted for the words 'five hundred rupees' by the Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998 (Tamil Nadu Act 16 of 1998).] as may be prescribed; and