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State of Uttar Pradesh - Section

Section 20 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

20. Election of Vice-Chairman of Kalyan Samiti.

- The provisions contained in Rules 17 to 19 of these rules shall mutatis mutandis apply as far as possible to the election of Vice-Chairman of the Kalyan Samiti.