Allahabad High Court
State Of U.P.Through Its Prin. Secy. ... vs Sri Prem Narain Tiwari on 2 August, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- SPECIAL APPEAL DEFECTIVE No. - 511 of 2010 Petitioner :- State Of U.P.Through Its Prin. Secy. U.P. 6944 (S/S)2006 Respondent :- Sri Prem Narain Tiwari Petitioner Counsel :- C.S.C. Respondent Counsel :- Balram Yadav Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J. Two weeks time is allowed to the respondents to file objection to the application for condonation of delay. Order Date :- 2.8.2010 Vks