Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(1) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(1)The Government may, by notification, declare it's intention,-
(i)to alter the limits of a market area by including within it any other area in the vicinity thereof or by excluding therefrom any area comprised therein; or
(ii)to amalgamate two or more market areas and constitute one market area thereof.