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[Cites 0, Cited by 1] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(1) in The Delhi Water Board Act, 1998

(1)No person other than a licensed plumber shall execute any work connected with water supply and sanitation described in this Act and no person shall permit any such work to be executed except by a licensed plumber:Provided that if, in the opinion of the Board, the work is of a trivial nature, it may grant permission for the execution of such work by a person other than a licensed plumber.