Section 8 in The Punjab Probation of Offenders Rules, 1962
8. Qualifications of part-time Probation Officer.
- [Sections 17(1) and 17(2)(a)]. - A part-time Probation Officer appointed in district shall be -(a)not less than 30 years of age;(b)a resident of the district;(c)in a position to devote adequate time to the supervision of probationers;(d)a person having sufficient practical experience in social welfare work or in teaching or in moulding of character; and(e)fully conversant with the provisions of the Act and the Rules.
