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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(5)(f) in Kerala Factories Rules, 1957

(f)all other precautions, as are reasonably-practicable, shall be taken to prevent initiation of ignition from all other possible sources such as open flames, frictional sparks overheated surfaces of machinery or plant, chemical or physical-chemical reaction and radiant heat.