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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2)(a) in The Bonded Labour System (Abolition) Ordinance, 1975

(a)the manner in which and conditions subject to which the shares of the corporation may be transferred and generally all matters relating to rights and duties of the share holders;