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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

(2)All other words and expressions which are used but not defined in these rules shall have the same meaning respectively assigned to them in the Act.Chapter-II Fees and allowances payable to the Directors