Section 20(2)(i) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(i)[ the method by which the price of cane is to be fixed under this Act;] [Substituted by Haryana Act No. 24 of 2004.]

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