Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(ix) in Jammu and Kashmir State Board of School Education Act, 1975

(ix)to admit candidates to the examinations of the Board under the conditions laid down by the regulations;