Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 28 in U.P. Area Development Act, 1976

28. Grant and subventions to the Authority.

(1)The State Government may after due appropriation by law by the State Legislature, from time to time make grants and subventions to the Authority for the purposes of this Act on such terms and conditions as the State Government may determine.
(2)The State Government shall not make any subventions, grants and loans to any Board or any other body or individual for any of the purposes included in the approved plan, except through the Authority.