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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iii) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions (Amendment) Act, 1996

(iii)in clause (c), for the words" three independent persons", the words" four independent persons" shall be substituted.