Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] State of Jammu-Kashmir - Subsection Section 146(7) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (7)Credit notes to cover the compulsory return of stores to the I. A. O. C. will be issued, on application by the Ordinance Officer concerned.
