Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(v) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012 (v)brothers below the age of eighteen years and unmarried and widowed sisters, including step brothers and sisters;
