Delhi High Court - Orders
Yogesh Saroha & Ors vs Union Of India & Ors on 30 April, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10896/2019 & CM APPL. 45076/2019
YOGESH SAROHA & ORS ..... Petitioners
Through: Mr. Davinder Kumar, Mr. Ashwani
Mittal, Mr. Ved Prakash Garg and
Ms. Seema, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through: Dr. L. C. Singhi, Advocate for R-1
Mr. Rishikesh Kumar, ASC, Ms.
Sheenu Priya, Mr. Atik Gill and Mr.
Sudhir Kumar Shukla, Advocates for
GNCTD
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 30.04.2024 (The proceeding has been conducted through Hybrid Mode)
1. Owing to special DB, the matter could not be taken up today.
2. List on 09.10.2024.
3. Interim order to continue till the next date of hearing.
TUSHAR RAO GEDELA, J APRIL 30, 2024 ms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2024 at 22:06:54