Madhya Pradesh High Court
Aakash Mehra vs The State Of Madhya Pradesh on 30 August, 2024
1 MCRC-35174-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 35174 of 2024 (AAKASH MEHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 30-08-2024 Shri Akash Kaushal - Advocate for the applicant. Shri C.K. Mishra - Government Advocate for the State.
Case diary is not available. State counsel is directed to call for the case diary by the next date of hearing. He is also directed to serve notice on the victim.
List in the next week.
(PRAMOD KUMAR AGRAWAL) JUDGE SSL Signature Not Verified Signed by: SHALINI LANDGE Signing time: 8/31/2024 11:36:12 AM