Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(4)(e) in Poona University Act, 1974 (e)The Executive Council shall appoint, from amongst the persons so recommended, the number of persons required to fill the general posts and reserved posts, if any, as advertised]: