Punjab-Haryana High Court
Parvinder Kumar vs Collector Cum Sub Divisional ... on 4 March, 2021
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
102
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
CWP-5084-2021 (O&M).
Parvinder Kumar
.. Petitioner
VERSUS
Collector cum Sub Divisional Magistrate Jalandhar-II and another
.. Respondents
***
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
PRESENT Mr.Mandeep S. Sachdev, Advocate,
for the petitioner.
JASGURPREET SINGH PURI, J. (ORAL)
Through video conference At the outset, learned counsel for the petitioner prays for withdrawal of the present petition in order to enable him to approach the appropriate forum/appellate Authority in accordance with law.
Dismissed as withdrawn.
March 4, 2021. (JASGURPREET SINGH PURI) raj arora JUDGE Whether speaking / reasoned Yes / No Whether reportable Yes / No 1 of 1 ::: Downloaded on - 05-03-2021 20:24:37 :::