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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(a) in The Insurance (Amendment) Act, 2002

(a)in sub- section (1), for the words" except an insurance agent or a principal, chief or special agent", the words" except an insurance agent or an intermediary or insurance intermediary" shall be substituted;